Punjab-Haryana High Court
Dharam Singh vs Financial Commissioner Development ... on 12 August, 2008
Bench: Satish Kumar Mittal, Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 10584 of 2008
DATE OF DECISION : 12.08.2008
Dharam Singh
.... PETITIONER
Versus
Financial Commissioner Development and Panchayat, Haryana and another
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present: None.
***
SATISH KUMAR MITTAL , J. ( Oral ) On July 10, 2008, no one was present on behalf of the petitioner and the case was adjourned for today. Today again, in spite of calling the case twice, no body has appeared on behalf of the petitioner. The appeal filed by the petitioner against his dismissal from the office of Sarpanch is already pending before the Appellate Authority.
Dismissed for non-prosecution.
( SATISH KUMAR MITTAL )
JUDGE
August 12, 2008 ( DAYA CHAUDHARY )
ndj JUDGE