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Punjab-Haryana High Court

Dharam Singh vs Financial Commissioner Development ... on 12 August, 2008

Bench: Satish Kumar Mittal, Daya Chaudhary

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH.

                                                 C.W.P. No. 10584 of 2008
                                        DATE OF DECISION : 12.08.2008

Dharam Singh
                                                           .... PETITIONER
                                  Versus
Financial Commissioner Development and Panchayat, Haryana and another

                                                      ..... RESPONDENTS

CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
            HON'BLE MRS. JUSTICE DAYA CHAUDHARY


Present:    None.

                         ***

SATISH KUMAR MITTAL , J. ( Oral ) On July 10, 2008, no one was present on behalf of the petitioner and the case was adjourned for today. Today again, in spite of calling the case twice, no body has appeared on behalf of the petitioner. The appeal filed by the petitioner against his dismissal from the office of Sarpanch is already pending before the Appellate Authority.

Dismissed for non-prosecution.




                                       ( SATISH KUMAR MITTAL )
                                                JUDGE


August 12, 2008                            ( DAYA CHAUDHARY )
ndj                                               JUDGE