Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 895] [Entire Act] State of Haryana - Subsection Section 895(b) in Punjab Jail Manual (b)until it has first been ascertained that the Superintendent of the mental hospital to which it is proposed to send him is prepared to receive him.