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Chattisgarh High Court

Hemant Kumar Koshe vs Geeta Bai &Ors.; on 22 June, 2016

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                           SA No.225 of 2016

                            Hemant Kumar Koshe Versus Geeta Bai & Ors.




22/06/2016

Learned counsel for the appellant is granted two weeks' time to remove the defaults as pointed out by the Registry failing which, the appeal shall stand dismissed automatically without further reference to the Court.

Sd/-

(Sanjay K. Agrawal) Judge L