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[Cites 0, Cited by 0] [Section 76(5)] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(5)(c) in West Bengal Municipal (Employees' Service) Rules, 2010

(c)the total duration of leave in lieu of duty during vacation and commuted leave taken in conjunction shall not exceed the maximum limits prescribed in clause (a) of this sub-rule :