Bombay High Court
Maria Artemia Gomes vs Grievances Redressal Committee And ... on 13 August, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-904
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3190 OF 2024
Maria Artemia Gomes ....PETITIONER
V/S
Grievances Redressal Committee And Others ....RESPONDENT
Mr. Umesh Shetty Sr. Adv. a/w Sharila D'souza, Gopalkrishna Nayak and Gauri Deshpande i/by Flavia Legal for Petitioner Ms. Jaymala Ostwal Addl. GP for Respondent No. 2. Mr. Jagdish G. Aradwad (Reddy) a/w Abhijit Patil for Respondent No. 3 and 4.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 13th August, 2024
P.C. :
S.O. 14/08/2024 , . Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.
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