Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 58 in The M.P. Gram Nyayalaya Rules, 2001 58. Functions of Pradhan. (1)The Pradhan shall preside over the meeting of Gram Nyayalaya.(2)The Pradhan shall declare the decision (judgement) of the Gram Nyayalaya.
