Bombay High Court
Axis Bank Limited vs Quartz Estate Management Services ... on 13 August, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
5-S-1401-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO. 1401 OF 2019
Axis Bank Limited ... Plaintiff
V/s.
Quartz Estate Management Services
India Pvt. Ltd and others ... Defendants
Mr. Naushad Engineer, Senior Advocate alongwith Ms. Sonali Aggarwal
instructed by M/s. Dhruve Liladhar & Co., Advocate for the Plaintiff.
Mr. Bharat Zaveri, Advocate for the Defendant No.1.
CORAM : ABHAY AHUJA, J.
DATE : 13 AUGUST, 2024 P.C. :
1. Both the learned Counsel submit that the matter be listed on 3rd September 2024 on the supplementary board, so that the consent terms can be filed.
2. List on 3rd September 2024 on the supplementary board.
(ABHAY AHUJA, J.) Kanchan Dhuri 1/1 ::: Uploaded on - 14/08/2024 ::: Downloaded on - 14/08/2024 13:33:32 :::