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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Seeds Rules, 1968

(m)"treated" means that the seed has been subjected to an application of a substance or process in such a manner as to reduce, control or repel certain disease, organisms, insects, or any other pests attacking such seeds or seedlings growing there-from and for other purposes.