Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] NCT Delhi - Subsection Section 90(4) in The Delhi Excise Rules, 2010 (4)In the case of country liquor, at least one sample shall be drawn from each batch received in the warehouse for analysis.
