Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(a) in Nagar Parishad Sasaram Plastic Waste Management Bye-laws, 2018 (a)Fifteen percent (15%) of the user fee collected as per SWM bye-laws by urban local body shall be transferred to plastic waste management account for the purpose of the management of plastic waste.
