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State of Odisha - Section

Section 12 in The Orissa Children's and Women's Welfare Service Rules, 1989

12. Direct recruitment quota to be increased in the case of nonavailability of candidates eligible for promotion.

- If, during any recruitment year, the vacancies earmarked for being filled up by promotion cannot be so filled up on account of non-availability of candidates eligible for promotion, the unfilled vacancies shall be filled up by direct recruitment.