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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(1)The inter se, seniority of the existing employees in the respective cadre shall be determined in relation to the-
(a)date of continuous appointment,
(b)date of joining,
(c)date of birth.