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State of Mizoram - Section

Section 27 in The Mizo District (Forest) Act, 1955

27. Jhumming in Council's forest.

- The right to Jhumming or of shifting cultivation in the unclassed Council Forests is conceded subject to any regulation, rules or orders that may be made or prescribed by a Village Council or any other body granting powers similar to a Village Council or the District Council.