Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Ge India Technology Centre Private ... on 23 April, 2024
Bench: B.R. Gavai, B.V. Nagarathna, Pankaj Mithal
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) …………
@ DIARY NO(S). 35475/2023 IN C.A. NOS.8735-8736/2018, 8737-
8941/2018, 8942-8947/2018, 8948-8949/2018, 8954-8955/2018,
8956/2018, 8990/2018, 7852/2012, 1406/2013, 1407/2013, 10115-
10117/2013, 10107-10108/2013, 10109-10111/2013, 10105/2013,
10106/2013, 10112-10113/2013, 4623-4628/2014, 4629/2014,
4631/2014, 4630/2014, 12276-12277/2016 AND 3402/2017
THE COMMISSIONER OF INCOME TAX PETITIONER(S)
VERSUS
GE INDIA TECHNOLOGY CENTRE PRIVATE LIMITED ETC. RESPONDENT(S)
O R D E R
1. IA No. 174660/2023 is rejected.
2. There is an inordinate delay of 515 days in filing the present review petitions, which has not been satisfactorily explained.
3. Even otherwise, having gone through the review petitions and the connected papers, we do not find any justifiable reason to entertain the review petitions.
4. The review petitions are, accordingly, dismissed on the ground of delay as well as on merits.
5. Pending application(s), if any, shall stand disposed of.
..............................J ( B.R. GAVAI ) ..............................J Signature Not Verified ( B.V. NAGARATHNA ) Digitally signed by Narendra Prasad Date: 2024.04.24 18:05:06 IST Reason: ..............................J ( PANKAJ MITHAL ) NEW DELHI;
APRIL 23, 2024
ITEM NO.1002 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) …………
@ Diary No(s). 35475/2023 IN C.A. NOS.8735-8736/2018, 8737- 8941/2018, 8942-8947/2018, 8948-8949/2018, 8954-8955/2018, 8956/2018, 8990/2018, 7852/2012, 1406/2013, 1407/2013, 10115- 10117/2013, 10107-10108/2013, 10109- 10111/2013, 10105/2013, 10106/2013, 10112-10113/2013, 4623-4628/2014, 4629/2014, 4631/2014, 4630/2014, 12276-12277/2016 AND 3402/2017 THE COMMISSIONER OF INCOME TAX Petitioner(s) VERSUS GE INDIA TECHNOLOGY CENTRE PRIVATE LIMITED ETC. Respondent(s) (IA No. 174660/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 174662/2023 - CONDONATION OF DELAY IN FILING IA No. 174663/2023 - EXEMPTION FROM FILING PAPER BOOKS IA No. 174661/2023 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) Date : 23-04-2024 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE PANKAJ MITHAL By Circulation UPON perusing papers the Court made the following O R D E R
1. IA No. 174660/2023 is rejected.
2. The review petitions are dismissed on the ground of delay as well as on merits.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER (Signed order is placed on the file)