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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(a) in The Assam State Electricity Board Engineering Service Regulations, 1973

(a)Appointment by promotion shall be made on the basis of seniority with due regard to merit and suitability in all respects as may be assessed from the annual confidential reports in respect of the officer concerned.