Allahabad High Court
National Insurance Comp.Ltd. Kheri ... vs Pinki Devi And Ors. on 21 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 74 of 2010 Petitioner :- National Insurance Comp.Ltd. Kheri Through Its R.M. Respondent :- Pinki Devi And Ors. Petitioner Counsel :- Rajeev Misra Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora,J. Admit.
Issue Notice.
Summon the lower court record. List thereafter. Operation and implementation of the impugned judgment & Award dated 09.10..2009 shall remain suspended subject to the condition that the appellant deposits Rs. 2 lacs inclusive of statutory deposit before the learned Tribunal within one month from today.
Order Date :- 21.1.2010 ashok