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State of Bihar - Section
Section 30 in Bihar Country Liquor Bottling Rules, 2004
30.
After commencement of these Rules, The Bihar Sacheting Rules, 1992 may be repealed by the Board of Revenue with effect from such date on which a separate notification in the official Gazette shall be made for such purpose.Appendix-IThe bottles to be used shall be made from automated machine, being cent-percent new, white and transparent, made of glass having round bottom and long neck and measuring 600 ml, 200 ml and 150 ml on which the words "Bihar Excise" shall be embossed, and shall be leak-proof i.e., of the roll-on-threads pilfer-proof standard. The lid of the bottle will be made of aluminium and leak-proof on which the words "Bihar Excise" shall be embossed. Any other transparent material, in addition to glass bottle, may be used, as prescribed by the Board of Revenue.Appendix-IIA rectangular lable of white colour shall be pasted on the bottles on which the name of the contractor-firm and the district of the liquor warehouse from where the liquor has been issued, the strength of the liquor, its quantity, the date and year of manufacture, its batch no and the date of expiry of the liquor for consumption shall be mentioned in green ink; and at the bottom of the label, the words "Consumption of Liquor is Injurious to Health" shall be clearly written in red ink.The directions of the concerned Ministries/Departments of the Government of India/The Government of Bihar, issued from time to time, in respect of bottling, packaging, labelling, etc, shall have to be essentially complied with.Prescribed Bottle Form(See Rule 17(1))Bihar Excise Bottling ManufactoryFinancial Year.....| Date | Name of the company from where new empty bottlespurchased | Opening Balance of Empty Bottles | No of empty bottles purchased | ||||
| 600 ML | 300 ML | 150 ML | 600 ML | 300 ML | 150 ML | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Total | No of empty bottles damaged during transportation | Total balance of empty bottles | ||||||
| 600 ML | 300 ML | 150 ML | 600 ML | 300 ML | 150 ML | 600 ML | 00 ML | 150 ML |
| 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 |
| No. of total bottles in which liquor is filled | Total no of Empty Bottles in the Stock as balance | Signature of contractor/ Agent | Remarks | ||||
| 600 ML | 300 ML | 150 ML | 600 ML | 300 ML | 150 ML | ||
| 18 | 19 | 20 | 21 | 22 | 23 | 24 | 25 |
| Date | Initial stock (stock tank) | Stock received | Total stock | ||||
| Bulk Lt. | L.P. Lit | From which Tank | Bulk Lit. | L.P. Lit | Bulk Lit | L.P. Lit. | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Total manufactured bottles after filling | Bottles removed to warehouse | ||||||||
| 600 ML | 300 ML | 150 ML | Bulk Lit | L.P. Lit | 600 ML | 300 ML | 150 ML | Bulk Lit | L.P Lit |
| 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |
| Closing balance (Store Tank) | Difference | Initial | Remarks | ||
| Bulk Lit | L.P. Lit | Increase | Decrease | ||
| 19 | 20 | 21 | 22 | 23 | 24 |
| Date | Opening Stock | Received from Manufactory | ||||||||
| 600 ML | 300 ML | 150 ML | Bulk Lit | L.P. Lit | 600 ML | 300 ML | 150 ML | Bulk Lit. | L.P. Lit. | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |
| Total Stock | Issued after payment of Duty/issue price | ||||||||
| 600 ML | 300 ML | 150 ML | Bulk Lit | L.P. Lit | 600 ML | 300 ML | 150 ML | Bulk Lit. | L.P. Lit. |
| 12 | 13 | 14 | 15 | 16 | 17 | 18 | 19 | 20 | 21 |
| Issued to other Warehouse | Wastage | ||||||||
| 600 ML | 300 ML | 150 ML | Bulk Lit | L.P. Lit | 600 ML | 300 ML | 150 ML | Bulk Lit. | L.P. Lit. |
| 22 | 23 | 24 | 25 | 26 | 27 | 28 | 29 | 30 | 31 |
| Increase in Operation | Closing balance | Removal of spirit from damaged bottles | In which | Initial | Remarks | ||||||||
| 600 ML | 300 ML | 150 ML | Bulk Lit | L.P. Lit | 600 ML | 300 ML | 150 ML | Bulk Lit. | L.P. Lit. | ||||
| 32 | 33 | 34 | 35 | 36 | 37 | 38 | 39 | 40 | 41 | 42 | 43 | 44 | 45 |
| Pass serial No. and Date of Issue | To whom issued | Excise Goods | After Payment of Issue Price, Quantity of Up.Issued | Amount of Issue Price | ||||
| 600 ML | 300 ML | 150 ML | Bulk Lit. | L.P. Lit. | ||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| No. and Date of receipt issued by the Contractor. | Removed to other liquor Warehouse | Name of Ship/ Liquor Warehouse to whom issued | Signature of Licence/ authorised Vendorreceiving issue. | Remarks | ||||
| 600 ML | 300 ML | 150 ML | Bull Lit | L.P. Lit | ||||
| 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |