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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(xiv) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(xiv)not place himself under any financial or other obligations to any individual or organization which may influence him in the performance of his official duties;