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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of Uttar Pradesh - Subsection

Section 349(11) in Rules under the United Provinces Excise Act, 1910

(11)Except with the previous permission in writing of the Excise Commissioner, no women shall be employed with or without remuneration in the licensed premises.Notes - (1) Conditions 10 and 11 do not apply to the shop licensed for consumption 'off' the premises.