Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in The Punjab Right to Service Act, 2011 6. In section 15, in sub-sections (3) and (4), for the words "the Governor" at both the places, the words "the Administrator" shall be substituted.
