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Gujarat High Court

Classic Network Private Limited vs National Highways Authority Of India & 4 on 9 March, 2016

Author: Akil Kureshi

Bench: Akil Kureshi, Z.K.Saiyed

                   C/SCA/2596/2016                                              ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         SPECIAL CIVIL APPLICATION NO. 2596 of 2016

         ==========================================================
                  CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
                                    Versus
             NATIONAL HIGHWAYS AUTHORITY OF INDIA & 4....Respondent(s)
         ==========================================================
         Appearance:
         MR.CHIRAG K SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
         MR S N THAKKAR, ADVOCATE for the Respondent(s) No. 5
         NANAVATI & CO., ADVOCATE for the Respondent(s) No. 4
         NOTICE SERVED BY DS for the Respondent(s) No. 1 - 3
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                 and
                 HONOURABLE MR.JUSTICE Z.K.SAIYED



                                      Date : 09/03/2016
                                            ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Learned counsel Mr. Sukhwani for the petitioner stated, under instructions, that the petitioner is not interested in pursuing this petition no longer. He sought and was granted permission to withdraw the petition.

The petition is disposed of as withdrawn.

(AKIL KURESHI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Fri Mar 11 01:25:35 IST 2016 C/SCA/2596/2016 ORDER (Z.K.SAIYED, J.) Jyoti Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Mar 11 01:25:35 IST 2016