Gujarat High Court
Classic Network Private Limited vs National Highways Authority Of India & 4 on 9 March, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, Z.K.Saiyed
C/SCA/2596/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2596 of 2016
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CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
Versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & 4....Respondent(s)
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Appearance:
MR.CHIRAG K SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
MR S N THAKKAR, ADVOCATE for the Respondent(s) No. 5
NANAVATI & CO., ADVOCATE for the Respondent(s) No. 4
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 09/03/2016
ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Learned counsel Mr. Sukhwani for the petitioner stated, under instructions, that the petitioner is not interested in pursuing this petition no longer. He sought and was granted permission to withdraw the petition.
The petition is disposed of as withdrawn.
(AKIL KURESHI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Fri Mar 11 01:25:35 IST 2016 C/SCA/2596/2016 ORDER (Z.K.SAIYED, J.) Jyoti Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Mar 11 01:25:35 IST 2016