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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5) in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

(5)The Andhra Pradesh General Provident Fund Rules applicable to the Government servants for the time being in force shall mutatis mutandis apply to the employees who opt to these rules.