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State of Jammu-Kashmir - Section

Section 18 in The General Clauses Act, 1977 (1920 A. D.)

18. Successors.

- In any Act made after the commencement of this Act, it shall be sufficient, for the purpose of indicating the relation of a law to the successors of any functionaries or of corporations having perpetual succession, to express its relation to the functionaries or corporations.