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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(3) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(3)The draft statement shall then be made final in terns of the final orders passed under the preceding sub-section and the Collector shall sign it and affix the date.