Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of West Bengal - Subsection Section 56(2) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 (2)Every order made under this section shall, as soon as it is made, be laid before the State Legislative Assembly.
