Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)The provisions of the Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 shall stand repealed with the coming into force of these Regulations.