Himachal Pradesh High Court
Sneh vs . State Of H.P And Ors. on 5 February, 2025
Sneh vs. State of H.P and ors.
CWP No. 2145 of 2025 05.02.2025 Present: Mr. Abhimanyu Rathore, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Tarun Pathak, Deputy Advocate General, for the respondents/State.
CWP No. 2145 of 2025 and CMP No. 2048 of 2025 Notice. Mr. Tarun Pathak, learned Deputy Advocate General, accepts notice on behalf of non-applicants/ respondents/State.
At the request of learned counsel for the applicant/petitioner, list the matter on 07.02.2025.
(Rakesh Kainthla) Vacation Judge February 5th, 2025 (saurav pathania)