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State of Goa - Section

Section 114A in The Goa, Daman and Diu (Excise Duty) Rules, 1964

114A. [ Commissioner may exercise powers of any other officer. [Inserted by Notification No. Fin.(Rev.)/2-35/AR/723/68 dated 3-8-1968, published in Government Gazette Series I, No. 20 dated 17-8-1968.]

- The Commissioner may perform himself all or any of the duties or exercise himself all or any of the powers that are assigned or delegated, as the case may be, to any officer under these rules.]Power of Officers