Supreme Court - Daily Orders
M.D. Rajanna vs The Management Of M/S Karnataka Power ... on 24 July, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.18 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 16489/2017
(Arising out of impugned final judgment and order dated 29.11.2016
in WA No. 2986/2011 (L-TER) passed by the High Court Of Karnataka
At Bangalore)
M.D. RAJANNA Petitioner(s)
VERSUS
THE MANAGEMENT OF M/S KARNATAKA POWER
TRANSMISSION CORPORATION LTD Respondent(s)
(FOR ADMISSION and I.R.)
(CONDONATION OF DELAY IN FILING SLP)
Date : 24-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. V. N. Raghupathy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.07.26 16:57:00 IST Reason: