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Supreme Court - Daily Orders

M.D. Rajanna vs The Management Of M/S Karnataka Power ... on 24 July, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.18                              COURT NO.6                  SECTION

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                           Diary No(s). 16489/2017

     (Arising out of impugned final judgment and order dated 29.11.2016
     in WA No. 2986/2011 (L-TER) passed by the High Court Of Karnataka
     At Bangalore)

     M.D. RAJANNA                                                         Petitioner(s)

                                                    VERSUS

     THE MANAGEMENT OF M/S KARNATAKA POWER
     TRANSMISSION CORPORATION LTD                                         Respondent(s)

     (FOR ADMISSION and I.R.)
     (CONDONATION OF DELAY IN FILING SLP)

     Date : 24-07-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                 Mr. V. N. Raghupathy, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.07.26 16:57:00 IST Reason: