Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019 (1)The licence issued under regulation 6 shall be valid for a period of three years from the date of issue of licence unless otherwise specified.
