Patna High Court - Orders
Smt. Gauri Devi & Ors vs Smt. Basmati Devi & Ors on 18 July, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.50 of 1976 (31) dt.18-07-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.50 of 1976
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Smt. Gauri Devi & Ors
.... .... Appellant/s
Versus
Smt. Basmati Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ray Shivaji Nath
Mr. Indrajeet Singh
Mr. Naushad Alam Usmani
Mr. Santanu Kumar
For the Respondent/s : Mr. K.D.Pratap
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
31 18-07-2016Perused the office note dated 15.7.2016.
It appears that the respondent No.2 and 3 were the legal representatives of the respondent No.1. On the death of respondent No.1, the other legal representatives have already been substituted who are representing sufficiently the estate of the deceased respondent No.1.
Therefore, the appeal will not abate as a whole. It shall proceed.
(Mungeshwar Sahoo, J) Sanjeev/-
U