Bombay High Court
The Municipal Commissioner Of ... vs M/S. Vardhaman & Hiranandani ... on 21 August, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 165 OF 2015
The Municipal Commissioner Of Municipal ....Appellant
Coporation Of Greater Mumbai And Another
V/S
M/s. Vardhaman & Hiranandani Developers ....Respondent
WITH CIVIL APPLICATION IN FA NO. 1432 OF 2015 In FIRST APPEAL 849 OF 2019 M/s. Vardhman & Hiranandani Developers ....Applicant V/S The Municiapl Commissioner Of Municipal ....Respondent Corporation Of Greater Bombay And Another WITH FIRST APPEAL NO. 849 OF 2019 M/s. Vardhman & Hiranandani Developers ....Appellant V/S The Municiapl Commissioner Of Municipal ....Respondent Corporation Of Greater Bombay And Another Mr. U. H. Deshpande, Adv.for Appellant None for Respondent CORAM : K.K. TATED, J DATE : 21st August, 2019 Page 1/2 ::: Uploaded on - 22/08/2019 ::: Downloaded on - 23/08/2019 00:21:19 ::: P.C. :
Stand over as per CMIS.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 22/08/2019 ::: Downloaded on - 23/08/2019 00:21:19 :::