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State of Uttar Pradesh - Section

Section 72 in Rules under the United Provinces Excise Act, 1910

72. Inspection of shops by Police Officer.

- All Police Officers not below the rank of an officer-in-charge of a police station have been empowered under Section 48 of the Excise Act to enter and inspect places of manufacture and sale of intoxicants. Superintendents of Police should instruct their subordinates who have been so empowered to inspect such premises whenever possible.