Supreme Court - Daily Orders
The State Of Kerala vs The Manager A.U.P. School Nhangattur on 13 December, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.28 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28797-28800/2019
(Arising out of impugned final judgment and order dated 10-07-2019
in WA No. 1300/2018 10-07-2019 in WA No. 1205/2018 10-07-2019 in WA
No. 2159/2018 10-07-2019 in WA No. 2205/2018 passed by the High
Court Of Kerala At Ernakulam)
THE STATE OF KERALA & ORS.ETC. Petitioner(s)
VERSUS
THE MANAGER A.U.P. SCHOOL NHANGATTUR & ANR.ETC. Respondent(s)
(FOR ADMISSION )
Date : 13-12-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. C. K. Sasi, AOR
Ms. Nayantara Roy, Adv.
Mr. Abdulla Naseeh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Dasti, in addition, is permitted. Tag with Special Leave Petition (C) No.28784/2019 and connected cases.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.12.13 18:01:58 IST Reason: