Section 2(1)(c) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(c)"Checking Station" means any place specified in this behalf to be a checking station and notified by the Divisional Forest Officer in the Official Gazette;

(cc)[ "Depot" means any place where timber including sawn sizes or any other forest produce is stored for trading purpose and includes a storage godown, show room, retail outlet and such other place;] [Inserted vide SRO No. 420/2006 dated 1.7.2006 OGE No. 941 dated 3.7.2006.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Timber and Other Forest Produce Transit Rules, 1980