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State of West Bengal - Section

Section 74 in Gorkhaland Territorial Administration Act, 2011

74. Repeal.

- The Darjeeling Gorkha Hill Council Act, 1988 (West Ben. Act XIII of 1988) is hereby repealed.First Schedule(See section 23)Form of oath or affirmation of elected (or nominated) member of the Gorkhaland Territorial Administration SahbaI, A.B ..................................................... having been elected (or nominated) a member of the Gorkhaland Territorial Administration Sabha, do swear in the name of God/solemnly affirm that I will bear true faith and allegiance to the Constitution of India and integrity of India................................(Signature and name of the member in block letter)Sworn in the name of God/solemnly affirmed by Shri/Shrimati ............................. ................................................ at ..................... (place) at ................................ (hour) on this the ............. day of ...................................... before me.
(Signature)(Name, designation and seal)
Certificate of receipt of form of oath or affirmationCertified that ............................................. (name), who has been elected to the Gorkhaland Territorial Administration Sabha from ........................ ........................................Constituency/nominated to the Gorkhaland Territorial Administration Sabha, has made and subscribed the oath/affirmation as required by section 23 of the Gorkhaland Territorial Administration Act, 2011, before me at office at ...................... (hour) on the ......................... (date).
(Signature)(Name, designation and seal)
Second Schedule[See section 37(10)]"Form of oath or affirmation of Chief Executive of the Gorkhaland Territorial AdministrationI, A.B...................................................... having been elected Chief Executive of the Gorkhaland Territorial Administration, do swear in the name of God/solemnly affirm that I will bear true faith and allegiance to the Constitution of India and integrity of India............................................................(Signature and name of the Chief Executive in block letter)Sworn in the name of God/solemnly affirmed by Shri/Shrimati ............................................... at ........................ (place) at ........................ (hour) on this the ............. day of .................................... before me.
(Signature)(Governor of West Bengal)
Certificate of receipt of form of oath or affirmationCertified that ............................................... (name), who has been elected Chief Executive of the Gorkhaland Territorial Administration, has made and subscribed "the oath/affirmation as required by sub-section (10) of section 37 of the Gorkhaland Territorial Administration Act, 2011, before the Governor at ................... (hour) on the ....................... (date).
(Signature)Secretary to the Governor of West Bengal.