Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38B] [Entire Act] Union of India - Subsection Section 38B(a) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000 (a)create one or more trusts and transfer loans and advances granted by it, with or without the securities, to such trusts, for consideration;
