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Madhya Pradesh High Court

Nikki vs The State Of Madhya Pradesh on 2 January, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 57290 of 2023 (NIKKI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-01-2024 Parties through their respective counsel.

As prayed, list the case in the next week.

(PRAMOD KUMAR AGRAWAL) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 1/3/2024 10:50:06 AM