Jammu & Kashmir High Court - Srinagar Bench
Abdul Gani Bhat vs Special Mobile Magistrate (Pt And E) ... on 2 August, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 207
After Notice Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlM No. 462/2019
In CRMC No. 489/2018
Abdul Gani Bhat .....Petitioner(s)
Through: None
V/s
Special Mobile Magistrate (PT and E) Srinagar ..... Respondent(s)
Through: Ms. Jasiya Ali, Advocate vice
Mr. S. F. Qadiri, Sr. Advocate
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
02.08.2021 None has appeared for the petitioner when the matter was called out today, it appears that petitioner has lost interest in prosecuting the matter. However, in the interest of justice, matter is adjourned.
It is made clear that in case petitioner does not turn up on the next date of hearing, the matter will be considered and decided in his absence.
List on 01.11.2021.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 02.08.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.08.02 15:08