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Jammu & Kashmir High Court - Srinagar Bench

Abdul Gani Bhat vs Special Mobile Magistrate (Pt And E) ... on 2 August, 2021

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                   S. No. 207
                                                                   After Notice Cause List
              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                                                    CrlM No. 462/2019
                                                                In CRMC No. 489/2018


       Abdul Gani Bhat                                                 .....Petitioner(s)

                                  Through: None
              V/s
       Special Mobile Magistrate (PT and E) Srinagar                 ..... Respondent(s)

                                  Through: Ms. Jasiya Ali, Advocate vice
                                          Mr. S. F. Qadiri, Sr. Advocate
       CORAM:
                      HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                           ORDER

02.08.2021 None has appeared for the petitioner when the matter was called out today, it appears that petitioner has lost interest in prosecuting the matter. However, in the interest of justice, matter is adjourned.

It is made clear that in case petitioner does not turn up on the next date of hearing, the matter will be considered and decided in his absence.

List on 01.11.2021.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 02.08.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.08.02 15:08