Section 26(3) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(3)[ The Kulpati shall upon a requisition, in writing, signed by not less than five members of the Board, convene a special meeting of the Board within twenty-one days of the receipt of such requisition.] [Substituted by M.P. Act No. 19 of 1985.]
