Gauhati High Court
The State Of Assam And 2 Ors vs Kaushik Kalita on 18 March, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
Page No.# 1/2
GAHC010139172019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil) 2529/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GHY- 06
2: THE ADDITIONAL SECRETARY
TO THE GOVT OF ASSAM
HOME (A) DEPTT
DISPUR
GUWAHATI- 06
VERSUS
1:KAUSHIK KALITA
S/O- SANATAN CHANDRA KALITA
R/O- HATIGAON
LAKHIMINAGAR
P.O AND P.S- HATIGAON
DIST- KAMRUP (M)
ASSAM
Advocate for the Petitioner : ADDL. SR. GA
ASSAM
Advocate for the Respondent : MR R SINGHA
Page No.# 2/2
:: BEFORE ::
HON'BLE MR. JUSTICE MANOJIT BHUYAN
O R D E R
18.03.2020 In view of the judgment and order passed today in the connected writ petition, this Interlocutory Application stands disposed of.
JUDGE Comparing Assistant