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State of Madhya Pradesh - Section
Section 18 in The Charitable Endowments (Madhya Pradesh) Rules, 1957
18. Audit.
- The Treasurer's accounts will be audited annually by the Examiner, Local Fund Accounts, Madhya Pradesh and his Assistants.Form 1[See Rule 10]Register of Securities held under Act VI of 1980| Particulars of securities received | ||||||||||
| Serial No. | Date of receipt | Name of brief description of charitable endowment | From whom received | No. and date of forwarding letter | Nature of securities, Government securities 3.5%loan of 1865, guaranteed Railway debentures etc. | Distinguishing number of each security | Nominal value of each security | Total nominal value of each separate endowment | Ledger folio | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |