Himachal Pradesh High Court
Rajeev Sharma vs . State Of Hp & Anr. on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rajeev Sharma Vs. State of HP & anr.
CWP No. 1340 of 2022 .
18.7.2022 Present: Mr. Govind Raj Gaur, Advocate, for the petitioner.
Mr. Ashwani Sharma and Mr. Anil Jaswal, Addl. AGs with Mr. Vikrant Chandel, Deputy Advocate General for the respondents.
r to CMP No. 2253 of 2022 For the reasons stated in the application, delay in filing the writ petition is condoned. The application stands disposed of.
CWP No. 1340 of 2022 Reply on behalf of respondents is stated to have been filed. As prayed for, rejoinder be filed within four weeks. List on 22.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge July 18, 2022 (kalpana) ::: Downloaded on - 18/07/2022 20:04:58 :::CIS