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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(iii) in The M.P. Krishi Upaj Mandi (Payment of Market Fees) Rules, 1990

(iii)The printing of the booklet of these declaration forms shall be arranged by the Madhya Pradesh State Agricultural Marketing Board, which shall duly number them and maintain proper accounts thereto and supply these booklets to all the Market Committees. The Market Committee concerned shall charge Two Rupees extra for each booklet and supply on payment to such Trader/ Processor/Commission Agent of a Trader who will give a requisition in writing.