Rajasthan High Court - Jaipur
Manoj Kumar Kashyap S/O Shri Triloki ... vs Principal Chief Conservator Of Forest on 5 December, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.23550/2018
Manoj Kumar Kashyap S/o Shri Triloki Nath Sharma
----Petitioner
Versus
Principal Chief Conservator Of Forest & Others
----Respondents
For Petitioner(s) : Mr.C.P. Sharma For Respondent(s) : Mr.Anurag Sharma, AAG HON'BLE MR. JUSTICE ALOK SHARMA Order 05/12/2018 Let the Principal Chief Conservator Of Forest (PCCF), HOFF file an affidavit on or before 14.12.2018 with regard to the status of vacancies on the post of Forester in the office of Deputy Conservator Forest (Wildlife), Bharatpur.
Put up on 14.12.2018. Affidavit as directed hereinabove, be filed in the meantime.
A copy of this order be furnished to Mr.Anurag Sharma, AAG for onward transmission and compliance.
(ALOK SHARMA), J Himanshu/4 Powered by TCPDF (www.tcpdf.org)