Section 1312 in The Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And the Arbitration Act) Act, 1965
1312.
[25th September, 1965]An Act to provide for the extension of the Code of Civil Procedure, 1908, and the Arbitration Act, 1940, to the Union territory of Goa, Daman and Diu and for certainother matters.BE it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:-
