Section 54(1)(iv) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

(iv)No authority should exercise its power of sanctioning expenditure to pass an order which shall be directly or indirectly to its own advantage

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