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State of Punjab - Section

Section 76 in Indian Stamp Act, 1899

76. Publication of rules.

- [(1) All rules made under this act shall published in the Official Gazette.] [Substituted for the old sub-section (1) by the Government of Indian (Adaptation of Indian Laws) Order, 1937.]
(2)All rules published as required by this section shall, upon such publication, have effect as if enacted by this Act.