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[Cites 0, Cited by 0] [Section 87D(5)] [Section 87D] [Entire Act]

State of Goa - Subsection

Section 87D(5)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)it shall be the duty of every officer of the Police Department, whatsoever rank he may hold, to help, assist and co-operate, with every or any officer discharging duties under preceding sub-section of this section.