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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Shri Jagannath Temple Rules, 1960

(1)The Committee immediately on its first assuming office shall, in the manner hereinafter provided, take over charge of all gold, silver, precious stones and other jewelleries inside the Ratna Bhandar from the Raja of Puri after actual verification of the stock which shall be classified and dealt within three categories, namely, articles that are never used, those that are used only on ceremonial or festive occasions and those that are of daily use.